Gujarat High Court
Shree Bhairav Metal Corporation vs State Of Gujarat on 6 February, 2015
Author: Ks Jhaveri
Bench: Ks Jhaveri, A.G.Uraizee
C/SCA/2149/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 2149 of 2015
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SHREE BHAIRAV METAL CORPORATION....Petitioner(s)
Versus
STATE OF GUJARAT....Respondent(s)
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Appearance:
MR MANISH K KAJI, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 06/02/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Notice to the respondent returnable on 4th March, 2015. In the meantime, ad interim relief in terms of para 12(b).
(K.S.JHAVERI, J.) (A.G.URAIZEE,J) *asma Page 1 of 1