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[Cites 0, Cited by 0] [Section 69(3)] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(3)(a) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(a)the Head of office shall address the widow or widower in Form 10 for making a claim in FORM 11 and