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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Port Of New Mangalore (Harbour Craft) Rules, 1976

(2)In addition to the inspection referred to in sub-rule (1), special or partial inspections may be held by the Deputy Conservator at such times as the Deputy Conservator may consider necessary.