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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(2)(b) in M.P. Rights of Persons with Disabilities Rules, 2017

(b)The functions under section 75 and 76 of the Act which are empowered to be discharged by the Commissioner, disability and execution of the other important matters in this respect.