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State of Rajasthan - Section

Section 7 in Rules relating to registration of Pharmacists in the first register under Chapter IV of the said act 1968

7. Certificate of Registration.

- On the registration of a pension in the First Register, the Registrar shall issue to person a certificate in Form F in the Appendix.AppendixForm A[See rule 2]Application for First Registration by a person with qualifications mentioned in clause (a) of section 31 of the Pharmacy Act, 1948.(Central Act VIII of 1948)ToThe Registrar,Pharmacists, Registration Tribunal,Sir,I beg to apply for registration of my name in the First Register under Pharmacy Act, 1948 (Central Act VIII of 1948).Particulars about myself are furnished below:-