Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Punjab - Subsection

Section 64(1)(a) in Punjab Waqf Rules, 2018

(a)filing of any suit, writ, appeal or case, connected with the affairs of any waqf before the Tribunal or Court or any other authority; and