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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(3)(a) in Arunachal Pradesh Goods Tax Act, 2005

(a)in respect of the sale of any goods, is the person's net tax for the tax period calculated under section 11 of this Act; and