Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 49 in THE RASHTRIYA RAKSHA UNIVERSITY ACT, 2020

49. Power of Central Government to issue directions.—

The University shall carry out such directions as may be issued to it from time to time by the Central Government for the efficient administration of this Act.