Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 19 in Regulations Under the U.P. Intermediate Education Act, 1921 19. ifj"knh; ijh{kkvksa ds vUrjh{k.k] ewY;kadu] lkj.kh;u vkfn dk;ksZa ds lEcU/k esa ifj"kn ds fu;eksa ds v/khu ftyk fo|ky; fujh{kd ;k ifj"kn~ ds }kjk vf/kd`r vU; vf/kdkjh ds funsZ'kksa dk ikyu djsxkA
