Section 4(6) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995
(6)Payment of fee to the [Special Public Prosecutors and Exclusive Special Public Prosecutors] [Substituted by Notification No. G.S.R. 424(E), dated 14.4.2016 (w.e.f. 31.3.1995).] shall be fixed by the State Government on a scale higher than the other panel advocates in the State.
