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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(1)(a) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

(a)cane of any variety grown in any are specified in such notification is unsuitable for use in all or any factories situated in the said area;