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State of Bihar - Section

Section 5 in Indian Forest Service (Departmental Examination) Rules, 1989

5.

It shall be the duty of the Central Examination Committee to prepare, previous to each half-yearly examination, the sets of questions to be put to the examinees in various subjects, to determine the order in which the examination in each paper and subject shall be held, and to arrange all other details for the conduct of the examination and maintenance of the secrecy of the question papers till the hour of examination.