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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in The Rajasthan Hatching Eggs and Day-Old-Chicks (Regulation of Production, Supply and Sale) Order, 1992

(2)The provisions of section ............. of the code of criminal procedure ............. (Central Act) ............. of 199 ....) relating to search and seizure shall, so far as may be, apply to searches and seizure under this clause.