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[Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act]

State of Chattisgarh - Subsection

Section 64(3)(a) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(a)such tendered ballot paper shall be serially the last in the bundle of ballot papers issued for use at the polling station; and