Supreme Court - Daily Orders
Christ School (Icse) vs The State Of Karnataka on 8 August, 2016
ITEM NO.29 REGISTRAR COURT. 2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 10293/2014
CHRIST SCHOOL (ICSE) Appellant(s)
VERSUS
STATE OF KARNATAKA & ORS. Respondent(s)
(with interim relief and office report)
Date : 08/08/2016 This appeal was called on for hearing today.
For Appellant(s)
Mr. Jose Abraham,Adv.
For Respondent(s)
Mr. Vipin Kumar Jai,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the appellant shall within a period of four weeks file spare copy in required numbers for issuance of NLPA to the respondents and also for reference of the High Court.
List again on 20.9.2016.
(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by POOJA SHARMA Date: 2016.08.08 16:36:27 IST Reason: