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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(1)(b) in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999

(b)a vacancy in the Distributor)' Committee shall be filled, by Nomination Committee of the Project Committee in the manner prescribed;