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[Cites 0, Cited by 0] [Section 357] [Entire Act]

Bombay Presidency - Subsection

Section 357(d) in The Bombay Provincial Municipal Corporations Act, 1949

(d)the payment of salaries and allowances of all municipal officers and servants appointed under the provisions of this Chapter and all contributions to provident funds, pensions, gratuities and compassionate allowances payable under the provisions of this Chapter or of the regulations or of any statement framed under this Act for the time being in force;