Section 15 in Uttarakhand Technical University Act, 2005
15. Powers, Duties, Terms and Conditions of service of other Officers.
- Except as otherwise provided in this Act, the mode of appointment, terms and conditions of service and the powers and duties of the officers of the University other than the Chancellor, the Vice-Chancellor, the Finance officer and the Registrar shall be such as may be prescribed.Chapter-IV Authorities of the University
