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[Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(7)(a) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(a)Upon receiving the said information from the Gram Panchayat, the Programme Officer will allot work and such work will be selected from the shelf of projects that include inter Gram Panchayat works.