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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax 1 vs Prem Kumar Sanghi on 27 April, 2018

Bench: Adarsh Kumar Goel, Deepak Gupta

     ITEM NO.19                               COURT NO.9                    SECTION XV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 13119/2018
     (Arising out of impugned final judgment and order dated 04-07-2017
     in DBITA No. 118/2016 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     PRINCIPAL COMMISSIONER OF INCOME TAX 1                                  Petitioner(s)

                                                      VERSUS

     PREM KUMAR SANGHI                                  Respondent(s)
     (FOR ADMISSION and I.R. and IA No.58124/2018-CONDONATION OF DELAY
     IN FILING )

     Date : 27-04-2018 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                          HON'BLE MR. JUSTICE DEEPAK GUPTA


     For Petitioner(s)                   Ms. Pinky Anand,ASG
                                         Mr. Ashok K.Srivastava,Adv.
                                         Mr. N.K. Karhail,Adv.
                                         Ms. Kirti Dua,Adv.
                                         Ms. Pallavi Chopra,Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Heard learned counsel for the petitioner. Delay condoned.

We do not find any ground to interfere with the impugned order.

The special leave petition is, accordingly, dismissed.

Pending application(s), if any, shall also stand Signature Not Verified disposed of.

Digitally signed by MADHU BALA Date: 2018.04.28 11:46:37 IST Reason:

(MADHU BALA) (SUMAN JAIN) COURT MASTER (SH) BRANCH OFFICER