Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 14(1)] [Section 14] [Entire Act] Union of India - Subsection Section 14(1)(ix) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 (ix)that the provisions of this Act and the rules made thereunder had been complied with: