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[Cites 2, Cited by 37]

Madhya Pradesh High Court

Prem Kumar @ Subhash Sharma vs Urban Administration And Housing ... on 9 November, 2020

Author: Sanjay Yadav

Bench: Sanjay Yadav

                          1

 THE HIGH COURT OF MADHYA PRADESH

               (DIVISION BENCH)

       WRIT PETITION NO. 22460/2019

     Vikas Bondriya v. State of M.P. and others

        WRIT PETITION NO. 12211/2020

       Bhay Singh v. State of M.P. and others

       WRIT PETITION NO. 23529/2019

Satyarth Prakash Agrawal v. State of M.P. and others

       WRIT PETITION NO. 23484/2019

   Shri Bharat Parakh v. State of M.P. and others

       WRIT PETITION NO. 19349/2019

    Shri Dilip Sharma v. State of M.P. and others

       WRIT PETITION NO. 23491/2019

      Rajesh Babu v. State of M.P. and others

       WRIT PETITION NO. 23005 /2019

   Dilip Singh Rajput v. State of M.P. and others

        WRIT PETITION NO.1560/2020

       Jawaharlal v. State of M.P. and others

        WRIT PETITION NO.2105/2020

   Nand Kumar Yadav v. State of M.P. and others

        WRIT PETITION NO. 2193/2020

      Satish Bhoyre v. State of M.P. and others
                                  2

                WRIT PETITION NO.2438/2020

         Ashok Kumar Gupta v. State of M.P. and others

                WRIT PETITION NO.2934/2020

              Lalit Nagle v. State of M.P. and others

                WRIT PETITION NO.4832/2020

         Kaptan Singh Yadav v. State of M.P. and others

                WRIT PETITION NO.5857/2020

             Prem Kumar v. State of M.P. and others

                WRIT PETITION NO.5809/2020

        Ram Singh Shekhawat v. State of M.P. and others



Shri H.S. Ruprah, Shri Prasanna R. Bhatnagar, Shri Amit Seth,
Shri Rahul Deshmukh, Shri Vijay Shankar Pandey, Shri Parag
Chaturvedi, Shri Ayur Jain, Shri Ajay Kumar Shukla, learned
counsel for the petitioners.
Shri R.K. Verma, learned Additional Advocate General for
respondent/State.
Shri Siddharth Seth, learned counsel for respondent M.P. State
Election Commission in Writ Petition Nos. 2105/2020 and
4832/2020.
Shri Sarthak Nema, learned counsel for respondent No. 4 in W.P.
No. 22460/2019.
Shri Dinesh Prasad Patel, learned counsel for intervenor in Writ
Petition No. 2438/2020
Shri Vishwamohan Bharadwaj, learned counsel for respondent
No. 5 in W.P. No. 19349/2019.
                                3

Ms.   Aishwarya    Singh,   learned   counsel    for   Municipal
Corporation, Jabalpur.

____________________________________________________

CORAM :

      Hon'ble Shri Justice Sanjay Yadav, Acting Chief Justice

      Hon'ble Shri Justice Vijay Kumar Shukla, Judge.

                            ORDER

(Jabalpur, dated 09-11-2020) Per : Sanjay Yadav, Acting Chief Justice.-

Challenge in these batch of Writ Petitions (except Writ Petition Nos. 1560/2020 and 23005/2019) is to the notifications dated 8/9.10.2019, 14.8.2019, 23.2.2019, 27.2.2019, 9.10.2019, 24.1.2020, 1.2.2020, 11.1.2020, 16.1.2020, 23.1.2020, and 5.2.2020 issued for determining the extent of wards of Municipal Bodies in Nagar Parishad, Lateri, District Vidisha, Nagar Palika Parishad, Chhatgarpur, Nagar Palika Parishad Maharajpur, Distt. Chhatarpur, Nagar Parishad, Badagaon, Distt. Agar Malwa, Nagar Palika Parishad Ashta District Sehore, Nagar palika Parishad, Nagda District Ujjain, Nagar Palika Parishad Amarwada District Chhindwara, Nagar Parishad Unhel, Distt. Ujjain, Nagar Parishad, Piploda Distt. Ratlam, Nagar Palika Parishad Agar, Distt. Agar Malwa, Magar Parishad Nuton Chikhli district Chhindwara, Nagar Parishad Badnagar District Ujjain, Nagar Parishad Alampur district Bhind, Nagar Parishad Badnawar district Dhar, Nagar Parishad Mihona Distt. Bhind, Nagar Parishad Tarana Distt. Ujjain, Nagar Parishad Kanad Distt. Agar Malwa, Nagar Parishad Barod distt. Agar Malwa, Nagar 4 Palika Parishad Khachrod District Ujjain, Nagar Parishad Makdon Distt. Ujjain, Nagar Parishad Daboh Distt. Bhind, Nagar Palik Nigam Singroli Distt. Singroli, Nagar Palik Nigam Chhindwara District Chhindwara, Nagar Parishad, Alot distt. Ratlam, Nagar Parishad, Soyatkalar, Distt. Agar Malwa, Nagar Parishad, Sanver Distt. Indore, Nagar Parishad Mahugaon distt. Indore, Nagar Parishad Manpur, distt. Indore, Nagar Parishad, Hatod Distt. Indore, Nagar Parishad Depalpur Distt. Indore, Nagar Parishad Betma Distt. Indore, Nagar Parishad Rau, Distt. Indore, Nagar Parishad Gotampura distt. Indore, Nagar Parishad Sonkach Distt. Devas, Nagar Parishad Pipalnivan Distt. Devas, Nagar Parishad Bagli Distt. Devas, Nagar Parishad Karnavad Distt. Devas, Nagar Parishad Tonkkurd Distt. Devas, Nagar Parishad Bhorasa Distt. Devas, NagarParishad Hatpipalya Distt. Devas, Nagar Palika Parishad Sironj Distt. Vidisha, Nagar Palika Parishad Rajghar Distt. Rajghar, Nagar Parishad Byohri Distt. Shahdol, Nagar Palik Nigam Jabalpur district Jabalpur, Nagar Parishad Hanumana District Rewa, Nagar Parishad Mangava District Rewa, Nagar Parishad Bekundpur Distt. Rewa, Nagar Parishad Jeerapur, distt. Rajghar, Nagar Parishad Betul Bazar Distt. Betul, Nagar Parishad Sirmor Distt. Rewa, Nagar Palika Parishad Umariya Distt. Umariya, Nagar Parishad Suthaliya Distt. Rajghar, Nagar Palika Parishad Tikamgarh, Distt, Tikamgarh, Nagar Parishad Khilchipur Distt. Rajgarh, Nagar Palika Parishad Sujalpur, Nagar Palika Parishad Vidisha Distt. Vidisha, Nagar Parishad Maxi Distt. Shajapur, Nagar Parishad Machalpur distt. Rajgarh, Nagar Palik Nigam, Ratlam distt. Ratlam, Nagar Parishad Govindgarh, district Rewa, Nagar Parishad Tyothar, District Rewa, Nagar Parishad Chakghat, Distt.

5

Rewa, Nagar Parishad Khujner district Rajgarh, Nagar Parishad Naigadi, district Devas, Nagar Parishad Semariya Distt. Rewa, Nagar Parishad Aron Distt. Guna, Nagar Palika Parishad Byayra Distt. Rajgarh, Nagar Parishad Javar district Sehore, Nagar Parishad Icchawar Distt. Sehore, Nagar Parishad Kothri Distt. Sehore, Nagar Palika Parishad guna district Guna, Nagar Parishad Susner district Agar Malwa, Nagar Palika Parishad lahar District bhind, Nagar Parishad Pichor district Shivpuri, Nagar Parishad Mauganj district Rewa, Nagar Parishad Devendra Nagar District Panna and Nagar Parishad Khand district Shahdol.

2. In Writ Petition No. 23005/2019 petitioner seeks direction to the respondents to take cognizance over representation preferred by the petitioner to publish the notification with regard to delimitation of wards of Gwalior city forthwith.

3. Whereas in Writ Petition No. 1560/2020 petitioner seeks direction to respondents to consider the representation/demand of the petitioner and the respondent No. 3 and 4 within a statutory period and include the non-municipal area into the territorial jurisdiction of respondent No. 4 and exclude from the voter list of voters of non Municipal area from the Gram Panchayat Magardha, respondent No. 3 and a writ of mandamus or order, direction to respondent Nos. 1 and 2 to pass the order on representation/demand within a stipulated period looking to the imminence of local bodies elections.

4. When the matters are taken up today learned Additional Advocate General has brought on record the notification No. 98- F-I-227-2020-XVIII-3 dated 25th June 2020 published in Madhya Pradesh Gazette dated 25th June 2020; whereby, the State 6 Government has revoked the Notifications. The same is reproduced for ready reference:-

"e/;izns'k jkti=] 25 twu 2020 Hkksiky fnukad 25 twu 2020 dzekad ,Q 1&227&2020 vBkjg&3&Hkkjr ds lafo/kku ds vuqPNsn 348 ds [k.M (3) ds vuqlj.k esa] bl foHkkx dh vf/klwpuk dzekad 98 ,Q 1&227&2020 vBkjg&3] fnuad 25 twu 2020 dk vaxzsth vuqokn] jkT;iky ds izkf/kdkj ls] ,rn~~}kjk izdkf'kr fd;k tkrk gSA e/;izns'k ds jkT;iky ds uke ls rFkk vkns'kkuqlkj jktho fuxe] milfpo] Bhopal, the 25th June 2020 Noti.No.98.F-1-227-2020-XVII-3.-In exercise of the powers conferred under Section 10 of the Madhya Pradesh Municipal Corporation Act, 1956 (No. 23 of 1956) and Section 29 of the Madhya Pradesh Municipalities ?Act, 1961 (No.37 of 1961) the State Government vide notifications as mentioned in column 2 and 3 determined the extent of wards of the Municipal Bodies as mentioned in column 4 of the table given below:-
No. Gazette Notification No. Name of Urban Local Body (Extraord.) No. 1. 2. 3. 4
1. 42 20-F-1-01-2020- Nagar Parishad, Lateri Distt.
                  XVII-3 Dated           Vidisha
                  01.02.2020
2.    42          26-F-1-03-2020-        Nagar Palika Parishad, Chatarpur
                  XVIII-3 Dated          Distt. Chatarpur
                  01.02.2020
3.    42          10-F-1-04-2020-        Nagar Palika Parishad
                  XVIII-3 Dated          Maharajpur Distt, Chatarpur
                  01.02.2020
4.    42          4-F-1-01-2020-         Nagar Parishad, Badagaon Distt.
                  XVIII-3 Dated          Agar Malwa
                  01.02.2020
                             7

5.   42   5-F-1-59-2020-        Nagar Palika Parishad Ashta
          XVIII-3 Dated         Distt. Sehore
          01.02.2020
6.   42   25-F-1-60-2020-       Nagar Palika Parishad, Nagda
          XVIII-3 Dated         Distt. Ujjain
          01.02.2020
7.   42   17-F-1-61-2020-       Nagar Palika Parishad, Amarwada
          XVIII-3 Dated         Distt Chindwada
          01.02.2020
8.   42   11-F-1-62-2020-       Nagar Parishad Unhel Distt.
          XVIII-3 Dated         Ujjain
          01.02.2020
9.   42   9-F-1-63-2020-        Nagar Parishad, Piploda, Piploda
          XVIII-3 Dated         Distt. Ratlam
          01.02.2020
10. 42    8-F-1-64-2020-        Nagar Palika Parishad Agar Distt.
          XVIII-3 Dated         Agar Malwa
          01.02.2020
11. 42    12-F-1-65-2020-       Nagar Parishad Nuton Chikhli
          XVIII-3 Dated         Distt. Chindwada
          01.02.2020
12. 42.   6-F-1-68-2020-        Nagar Parishad Badnagar Distt
          XVIII-3 Dated         Ujjain
          01.02.2020
13. 42    7-F-1-69-2020-        Nagar Parishad Alampur Distt
          XVIII-3 Dated         Bhind
          01.02.2020
14. 42    14-F-1-70-2020-       Nagar Parishad Badnawar Distt.
          XVIII-3 Dated         Dhar
          01.02.2020
15. 42    24-F-1-71-2020-       Nagar Parishad Mihona
          XVIII-3 Dated         Distt.Bhind
          01.02.2020
16. 42    16-F-1-72-2020-       Nagar Parishad Tarana
          XVIII-3 Dated         Distt.Ujjain
          01.02.2020
17. 42    13-F-1-73-2020-       Nagar Parishad Kanad Distt. Agar
          XVIII-3 Dated         Malwa
          01.02.2020
18. 42    19-F-1-74-2020-       Nagar Parishad Barod Dsitt Agar
          XVIII-3 Dated         Malwa
          01.02.2020
19. 42    22-F-1-78-2020-       Nagar Palika Parishad Khachrod
          XVIII-3 Dated         Distt Ujjain
          01.02.2020
                             8

20. 42    21-F-1-79-2020-       Nagar Parishad Makdon
          XVIII-3 Dated         Distt.Ujjain
          01.02.2020
21. 42    23-F-1-81-2020-       Nagar Parishad Daboh Distt
          XVIII-3 Dated         Bhind
          01.02.2020
22. 42    15-F-1-84-2020-       Nagar Palik Nigam Singroli Distt.
          XVIII-3 Dated         Singroli
          01.02.2020
23. 42    3-F-1-85-2020-        Nagar Palik Nigam Chindwada
          XVIII-3 Dated         Distt. Chindwada
          01.02.2020
24. 41    27-F-1-05-2020-       Nagar Parishad, Alot Distt.
          XVIII-3 Dated         Ratlam
          01.02.2020
25. 41    28-F-1-75-2019-       Nagar Parishad, Soyatkalar Distt
          XVIII-3 Dated         Agar Malwa
          01.02.2020
26. 45    29-F-1-09-2020-       Nagar Parishad, Sanver Distt
          XVIII-3 Dated         Indore
          05.02.2020
27. 45    30-F-1-22-2020-       Nagar Parishad Mahugaon distt.
          XVIII-3 Dated         Indore
          05.02.2020
28. 45    31-F-1-26-2020-       Nagar Parishad Manpur Distt.
          XVIII-3 Dated         Indore
          05.02.2020
29. 45    32-F-1-23-2020-       Nagar Parishad, Hatod Distt.
          XVIII-3 Dated         Indore
          05.02.2020
30. 45    330F-1-16-2020-       Nagar Parishad Depalpur Distt
          XVIII-3 Dated         Indore
          05.02.2020
31. 45    34-F-1-12-2020-       Nagar Parishad Betma Distt.
          XVIII-3 Dated         Indore
          05.02.2020
32. 45    35-F-1-14-2020-       Nagar Parishad Rau distt.Indore
          XVIII-3 Dated
          05.02.2020
33. 45    36-F-1-20-2020-       Nagar Parishad Gotampura distt.
          XVIII-3 Dated         Indore
          05.02.2020
34. 126   94-F-1-17-2020-       Nagar Parishad Sonkach
          XVIII-3 Dated         Distt.Dewas
          20.03.2020
                            9

35. 45   38-F-1-11-2020-       Nagar Parishad Pipalnivan Distt.
         XVIII-3 Dated         Devas
         05.02.2020
36. 45   39-F-1-25-2020-       Nagar Parishad Bagli distt. Devas
         XVIII-3 Dated
         05.02.2020
37. 45   40-F-1-24-2020-       Nagar Parishad Karnavad
         XVIII-3 Dated         Distt.Devas
         05.02.2020
38. 45   41-F-1-21-2020-       Nagar Parishad Tonkkurd Distt
         XVIII-3 Dated         Devas
         05.02.2020
39. 45   42-F-1-18-2020-       Nagar Parishad Bhorasa Distt.
         XVIII-3 Dated         Devas
         05.02.2020
40. 45   43-F-1-19-2020-       Nagar Parishad Hatpipalya Distt.
         XVIII-3 Dated         Devas
         05.02.2020
41. 56   46-F-1-31-2020-       Nagar Palika Parishad Sironj Distt
         XVIII-3-Dated         Vidisha
         11.02.2020
42. 56   47-F-1-28-2020-       Nagar Palika Parishad Rajghar
         XVIII-3-Dated         Distt Rajgarh
         11.02.2020
43. 56   48-F-1-32-2020-       Nagar Parishad Byogri
         XVIII-3 Dated         Distt.Shahdol
         11.02.2020
44. 56   49-F1-33-2020-        Nagar Palik Nigam Jabalpur
         XVIII-3 Dated         Distt. Jabalpur
         11.02.2020
45. 70   54-F-1-41-2020-       Nagar Parishad Hanumana Distt.
         XVIII-3 Dated         Rewa
         19.02.2020
46. 70   55-F-1-42-2020-       Nagar Parishad Mangava Distt.
         XVIII-3 Dated         Rewa
         19.02.2020
47. 70   56-F-1-35-2020-       Nagar Parishad Bekundpur Distt.
         XVIII-3 Dated         Rewa
         19.02.2020
48. 70   57-F-A-37-2020-       Nagar Parishad Jeerapur Distt.
         XVIII-3 Dated         Rajghar
         19.02.2020
49. 70   58-F-A-40-2020-       Nagar Parishad Betul Bazar Distt.
         XVIII-3 Dated         Betul
         19.02.2020
                             10

50. 70    59-F-1-43-2020-        Nagar Parishad Sirmor Distt.
          XVIII-3 Dated          Rewa
          19.02.2020
51. 70    60-F-1-90-2019-        Nagar Palika Parishad Umariya
          XVIII-3 Dated          Distt. Umariya
          19.02.2020
52. 70    61-F-1-38-2020-        Nagar Parishad Suthaliya Distt.
          XVIII-3 Dated          Rajgarh
          19.02.2020
53. 70    62-F-1-89-2019-        Nagar Palika Parishad Tikamgarh,
          XVIII-3 Dated          Distt. Tikamgarh
          19.02.2020
54. 70    63-F-1-36-2020-        Nagar Parishad Khilchipur distt.
          XVIII-3 Dated          Rajgarh
          19.02.2020
55. 70    64-F-1-34-2020-        Nagar Palika Parishad Sujalpur
          XVIII-3 Dated
          19.02.2020
56. 70    65-F-1-46-2020-        Nagar Palika Parishad Vidisha
          XVIII-3 Dated          Distt. Vidisha
          19.02.2020
57. 70    66-F-1-44-2020-        Nagar Parishad Maxi Distt.
          XVIII-3 Dated          Shajapur
          19.02.2020
58. 70    67-A-1-39-2020-        Nagar Parishad Machalpur distt.
          XVIII-3 Dated          Rajghar
          19.02.2020
59. 70    68-F-1-10-2020-        Nagar Palik Nigam Ratlam distt.
          XVIII-3 Dated          Ratlam
          19.02.2020
60. 76    69-F-1-61-2020-        Nagar Parishad Govinghar Distt.
          XVIII-3 Dated          Rewa
          24.02.2020
61   76   70-F-1-60-2020-        Nagar Parishad Tyothar Distt.
          XVIII-3 Dated          Rewa
          24.02.2020
62. 76    71-F-1-59=2020-        Nagar Parishad Chakghat Distt.
          XVIII-3 Dated          Rewa
          24.02.2020
63. 76    70-F-1-58-2020-        Nagar Parishad Khujner Distt.
          XVIII-3 Dated          Rajghar
          24.02.2020
64. 76    73-F-1-55-2020-        Nagar Parishad Naigadi Distt.
          XVIII-3 Dated          Rewa
          24.02.2020
                                    11

65   76         74-F-1-47-2020-         Nagar Parishad Semariya Distt.
                XVIII-3 Dated           Rewa
                24.02.2020
66   76         74-F-1-45-2019-         Nagar Parishad Aron Distt.Guna
                XVIII-3 Dated
                24.02.2020
67. 71          53-F-1-13-2020-         Nagar Palika Parishad Byayra
                XVIII-3 Dated           Distt. Rajghar
                24.02.2020
68. 79.         78-F-1-55-2020-         Nagar Parishad Javar Distt.
                XVIII-3 Dated           Sehore
                25.02.2020
69. 79          79-F-1-56-2020-         Nagar Parishad Icchawar Distt.
                XVIII-3 Dated           Sehore
                25.02.2020
70. 79.         80-F-1-49-2020-         Nagar Parishad Kothri Distt.
                XVIII-3 Dated           Sehore
                25.02.2020
71. 79          81-F-1-30-2020-         Nagar Palika Parishad Guna Distt.
                XVIII-3 Dated           Guna
                25.02.2020
72. 87          82-F-1-85-2020-         Nagar Parishad Susner Distt. Agar
                XVIII-3 Dated           Malwa
                28.02.2020
73. 86          83-F-1-86-2020-         Nagar Palika Parishad Lahar
                XVIII-3 Dated           Distt. Bhind
                28.02.2020
74   93         84-F-1-131-2020-        Nagar Parishad Pichor Dist.
                XVIII-3 Dated           Shivpuri
                04.03.2020
75. 93          85-F-1-87-2020-         Nagar Parishad Mauganj distt.
                XVIII-3 Dated           Rewa
                04.03.2020
76. 93          86-F-1-27-2020-         Nagar Parishad Devendra Nagar
                XVIII-3 Dated           Distt. Panna
                04.03.2020
77. 97          88-F-1-130-2020-        Nagar Parishad Khand Distt.
                XVIII-3 Dated           Shahdol
                06.03.2020
Due to Census 2021, as per rule 8 (iv) of Census Rules, 1990, change in the boundries of administrative units, after 1 Jan 2020 is prohibited.
12

As such, the State Government, hereby revokes the notifications as mentioned in Column 2 and 3 determining the extent of wards of the Municipal Bodies as mentioned in column 4 of the table.

By order and in the name of the Governor of Madhya Pradesh, RAJIV NIGAM, DY. SECY."

5. In view whereof since no cause of action survives.

6. As to the reliefs sought in Writ Petition No. 23005/2019 and Writ petition No. 1560/2020, in view of the decision taken by the State Government with the issuance of Notification No. 98.F- 1-227-2020-XVIII-3 dated 25th June 2020, the said relief cannot be acceded to as now no cause survives.

7. Consequently, petitions are disposed of having rendered infructuous.




                                  (SANJAY YADAV)                        (VIJAY KUMAR SHUKLA)
                                ACTING CHIEF JUSTICE                          JUDGE


       vivek

Digitally signed by VIVEK KUMAR
TRIPATHI

Date: 2020.11.11 10:53:49 +05'30'