Delhi High Court - Orders
Ms Sree Rayalseema Sugar And Energy P ... vs Union Of India & Ors on 16 July, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~96
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10003/2025
MS SREE RAYALSEEMA SUGAR AND ENERGY P LIMITED
.....Petitioner
Through: None.
Versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Kameshwar Nath Mishra, Sr.
Panel Counsel, Ms. Manisha, Ms.
Vidya Mishra and Mr. Shubhashish
Roy, Advs. for UOI.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 16.07.2025 CM APPL.41567/2025 (Exemption)
1. Allowed, subject to all just exceptions.
2. Application stands disposed of. W.P.(C) 10003/2025
3. None appears for the petitioner.
4. Re-notify on 24.07.2025.
SACHIN DATTA, J JULY 16, 2025/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/07/2025 at 22:49:25