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Delhi High Court - Orders

Ms Sree Rayalseema Sugar And Energy P ... vs Union Of India & Ors on 16 July, 2025

Author: Sachin Datta

Bench: Sachin Datta

                          $~96
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 10003/2025
                                    MS SREE RAYALSEEMA SUGAR AND ENERGY P LIMITED
                                                                          .....Petitioner
                                                     Through: None.
                                                     Versus

                                    UNION OF INDIA & ORS.                                              .....Respondents
                                                  Through:                            Mr. Kameshwar Nath Mishra, Sr.
                                                                                      Panel Counsel, Ms. Manisha, Ms.
                                                                                      Vidya Mishra and Mr. Shubhashish
                                                                                      Roy, Advs. for UOI.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                 ORDER

% 16.07.2025 CM APPL.41567/2025 (Exemption)

1. Allowed, subject to all just exceptions.

2. Application stands disposed of. W.P.(C) 10003/2025

3. None appears for the petitioner.

4. Re-notify on 24.07.2025.

SACHIN DATTA, J JULY 16, 2025/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/07/2025 at 22:49:25