Income Tax Appellate Tribunal - Mumbai
Pfizer Limited, Mumbai vs Acit-10(3)(2)(Erstwhile Dcit-8(2), ... on 1 March, 2018
आयकर अपीलीय अिधकरण, अिधकरण मुंबई "सी"
सी" खंडपीठ मे Income-tax Appellate Tribunal -"C"Bench Mumbai सव ी राजे ,लेखा सद य एवं अमरजीत सह, याियक सद य Before S/Sh.Rajendra,Accountant Member and Amarjit Singh,Judicial Member िनधा रण वष /Assessment Year: 2007-08 आयकर अपील सं./I.T.A./2613/Mum/2016,िनधा Pfizer Limited ACIT-10(3)(2) The Capital, 1802/1901 (Erstwhile DCIT-8(2)) Plot No.C-70, G-Block, Bandra Kurla Vs. Aayakar Bhavan, M.K. Road Complex,Bandra (E),Mumbai-400 051. Mumbai-400 020. PAN:AAACP 3334 M (अपीलाथ /Appellant) ( यथ / Respondent) राज व क ओर से / Revenue by: Shri T.A. Khan-DR अपीलाथ क ओर से /Assessee by: Shri Kirit Kamdar सुनवाई क तारीख / Date of Hearing: 08/02/2018 घोषणा क तारीख / Date of Pronouncement: 01.03.2018 लेखा सद य ,रा राजे राजे के अनुसार/ ार PER RAJENDRA, AM-
Challenging the order dated 23/12/2015 of the CIT(A)- 17, Mumbai,the Assessee has filed the present appeal.Assessee- company ,engaged in the business of manufacturing and trading in pharmaceuticals,filed its return of income on 31/10/2007 declaring total income at Rs.363. 79 crores.The Assessing Officer (AO)completed assessment,on 21/10/201, u/s. 143(3) r.w.s. 144C(13) of the Act, determining its income at Rs.552.25/- crores.
2.During the course of hearing before us, the Authorised Representative stated that the order of the AO was challenged before the First Appellate Authority (FAA), that he had restored back the issue to the file of the AO for fresh adjudication, that the AO,while giving appeal effect had allowed the claim of the assessee,that the appeal filed before the Tribunal had become infructuous.In the background of the above events,the appeal filed has become infructuous. So, we dismiss the same.
In the result, appeal filed by the assessee stands dismissed. फलतः िनधा !रती "ारा दािखल क गई अपील नामंजूर क जाती है.
Order pronounced in the open court on 1st March, 2018. आदेश क घोषणा खुले यायालय म* +दनांक 01 माच , 2018 को क गई ।
Sd/- Sd/-
(अमरजीत सह / Amarjit Singh ) (राजे
/ Rajendra)
याियक सद
य / JUDICIAL MEMBER लेखा सद य / ACCOUNTANT MEMBER
मुंबई Mumbai; दनांक/Dated : 01.3.2018. Jv.Sr.PS. आदेश क ितिलिप अ ेिषत/Copy of the Order forwarded to :
1.Appellant /अपीलाथ 2. Respondent / यथ
3.The concerned CIT(A)/संब अपीलीय आयकर आयु , 4.The concerned CIT /संब आयकर आयु
5.DR " C " Bench, ITAT, Mumbai /िवभागीय ितिनिध, खंडपीठ,आ.अ. याया.मुंबई 2613/M/16-Pfizer Ltd.
6.Guard File/गाड फाईल स यािपत ित //True Copy// आदेशानुसार/ BY ORDER, उप/सहायक पंजीकार Dy./Asst. Registrar आयकर अपीलीय अिधकरण, मुबं ई /ITAT, Mumbai.
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