Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Inland Waterways Authority Of India Rules, 1986

(2)The office of the member shall fall vacant from the date on which the resignation of such member is accepted by the Central Government.