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[Cites 0, Cited by 0] [Section 4B(2)] [Section 4B] [Entire Act]

State of Odisha - Subsection

Section 4B(2)(i) in The Orissa Legislative Assembly Members' Salary, Allowances and Pension Act, 1954

(i)is appointed to the office of the Governor of any State or the Administrator of any Union Territory; or