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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Water (Prevention And Control Of Pollution) Cess Rules, 1978

(2)Wherever the meters referred to in sub-section (1) are not available, the consumer shall install Vee notches or rectangular notches, with indicators and recorders or pressure gauges and pumping installations, after obtaining the permission of the assessing authority.