Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3)(h) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(h)ensure conduct of internal and external Information Security audits periodically according to Information Security Management System(ISMS) as suggested in clause (b). The Standard Operating Procedure (SOP) released by National Critical Information Infrastructure Protection Centre (NCIIPC) for "Auditing of CIIs/Protected Systems by Private/Government Organisation" shall be strictly followed;