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State of Bihar - Section

Section 123 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

123. Revision of establishment.

- A proposal for the revision of establishment must be accompanied by statement showing the existing percentage which the cost of management bears to the total rental of Government estates in the district and the percentage which the proposal entails. The forwarding letter should state clearly:-
(a)present cost, either of sanction or sanctions affected or of total establishment as the circumstances of the case may indicate to be necessary;
(b)cost, if proposals are accepted;
(c)details of the number and pay of appointments which it is proposed to add or modify.
A proposition statement should be submitted-
(a)in case of general revision of establishment;
(b)when the proposals cannot be set out clearly without.
The cost of management of Government estates in Palamau includes the pay and travelling allowance of the Khasmahal Officer who is exclusively employed to look after these estates.