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State of West Bengal - Section

Section 29 in Police Regulations, Calcutta, 1968

29. Confidential report books shall be sent to the Deputy Commissioner of Police, Headquarters. - Deputy Commissioners shall send to the Deputy Commissioner of Police, Headquarters (by name) in April each year copies of the confidential report books of the following officers :-

All Sub-Inspectors and Sergeants (whether officiating as Inspectors or not) whose names are borne on lists 1 and 2 of Sub-Inspectors and Sergeants fit to officiate as Inspectors.Note - Annual remarks in confidential report books are to be recorded normally for the financial year; that is to say, from the period from the 1st of April to the 31st of March next year.