Section 1 in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019
1. Short title and commencement.
(a)These Regulations may be called Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019.(b)These shall come into force on the date of their publication in the Official Gazette.(c)These Regulations shall be applicable to all Unit Linked insurance products offered by life insurers.
