Section 2(x) in The U.P. Co-operative Societies Employees Service Regulations, 1975
(x)'Chief Central Society' of a co-operative society means a central society to which the co-operative society (not being an apex society) is affiliated and indebted and in case the co-operative society is indebted and affiliated to more than one central society then such central society which is in the same line of business and trade as a co-operative society itself;
