Section 14(2)(b) in The M.P. Lokayukt Evam Up-Lokayukt Adhiniyam, 1981
(b)for purposes of any proceedings for an offence under the Official Secrets Act. 1923 (No. 19 of 1923), or any offence of giving or fabricating false evidence under the Indian Penal Code or for purposes of any proceedings under Section 15; or