Section 9 in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006
9. Transitory Provision.
- The Permanent Committee and Fee Fixation Committee constituted by the Government vide G.O.Ms.No.90 & 91, Higher Education Department, dated 22-12-2003 an existing at the commencement of these Rules shall continue to discharge all the functions assigned to the AFRC under these rules till the Government constitute the AFRC.
