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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(b) in The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

(b)to be removed from one place of detention to another place of detention, whether within the same State or in another State by order of the appropriate Government: