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[Cites 0, Cited by 0] [Section 313(2)] [Section 313] [Entire Act]

Union of India - Subsection

Section 313(2)(iii) in Government of India Act, 1935

(iii)commissions in any such forces shall be granted by His Majesty, save in so far as he may be pleased to delegate that power by virtue of the provisions of Part I of this Act or otherwise.