Section 6(1)(b) in Tamil Nadu Electricity Regulatory Commission (Renewable Energy Purchase Obligation) Regulations, 2010

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State of Tamilnadu - Subsection

Section 6(1)(b) in Tamil Nadu Electricity Regulatory Commission (Renewable Energy Purchase Obligation) Regulations, 2010

(b)It sells the electricity generated either:

(i)to the distribution licensee in the State of Tamil Nadu at a price not exceeding the pooled cost of power purchase, or

(ii)to any other licensee or to an open access consumer at a mutually agreed price, or through power exchange at market determined price.