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State of Goa - Section

Section 156 in The Goa, Daman and Diu School Education Rules, 1986

156. Travelling and other allowances.

- The members of the Advisory Board shall be entitled to such travelling or daily allowances as are admissible to non-official members of the committees, boards or the like in accordance with the orders issued by the Central Government from time to time and shall not be entitled to any other remuneration.