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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(4)(iv) in UGC Regulations on Curbing The Menace of Ragging in Higher Educational Institutions, 2009

(iv)Informing the general public, including potential candidates for admission, through a notice displayed prominently in the newspapers or other suitable media and posted on the website of the Commission, declaring that the institution does not possess the minimum academic standards.