Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 23(1)] [Section 23] [Entire Act] State of Karnataka - Subsection Section 23(1)(a) in Karnataka Court-Fees and Suits Valuation Act, 1958 (a)where the subject-matter has a market value, on such value; or