Gujarat High Court
Dipak Rajkumar Khilwani vs Sub Appropriate Authority (Pc And Pndt) on 23 July, 2018
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/2447/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 2447 of 2018
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DIPAK RAJKUMAR KHILWANI
Versus
SUB APPROPRIATE AUTHORITY (PC AND PNDT)
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Appearance:
MR AD OZA(515) for the PETITIONER(s) No. 1
MS RV ACHARYA(1124) for the RESPONDENT(s) No. 1,2
NOTICE SERVED(4) for the RESPONDENT(s) No. 3
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 23/07/2018
ORAL ORDER
Learned advocate Mr. Oza for the petitioner is permitted to produce an additional affidavit in the Office.
Put up on 25.07.2018 in first ten matters, as prayed for.
(BELA M. TRIVEDI, J) AMAR SINGH Page 1 of 1