Telangana High Court
S. Deepavani vs The Principal Secretary, Collegiate ... on 4 September, 2018
Author: P. Naveen Rao
Bench: P. Naveen Rao
THE HON'BLE SRI JUSTICE P. NAVEEN RAO
WRIT PETITION No.26570 OF 2018
Dated:04.09.2018
Between:
S. Deepavani, D/o. S. Suresh,
Aged about 34 years, working as a
Guest Faculty in Computer Govt.,
Degree College, Khairthabad,
Hyderabad, R/o. Champapet,
Ranga Reddy District and another .. Petitioners
And
The Principal Secretary, Collegiate
Education, Telangana State, Secretariat
Building, Hyderabad and others .. Respondents
The Court made the following:
2
THE HON'BLE SRI JUSTICE P. NAVEEN RAO
WRIT PETITION No.26570 OF 2018
ORDER:
Learned counsel for the petitioners submits that the petitioners do not intend to prosecute the Writ Petition.
Recording the said submission, the Writ Petition is closed. Pending Miscellaneous Petitions shall stand closed.
____________________ P. NAVEEN RAO, J Date:04.09.2018 KH