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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(b) in The Wealth-Tax Act, 1957

(b)"record" ] [Substituted by Act 26 of 1988, Section 57, for Explanation (w.e.f. 1.6.1988). ] [shall include and shall be deemed always to have included] [ Substituted by Act 13 of 1989, Section 30, for " includes" (w.r.e.f. 1.6.1988).][all records relating to any proceeding under this Act available at the time of examination by the Commissioner;