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Supreme Court - Daily Orders

Shreyas Alias Ashok Narayan Pathare ... vs Cvk And Associates on 8 December, 2017

Bench: Ranjan Gogoi, R. Banumathi

     ITEM NO.29                             COURT NO.3               SECTION IX

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) DIARY NO(S). 36998/2017
     (ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 24-07-2017
     IN CP NO. 85/2014 PASSED BY THE HIGH COURT OF JUDICATURE AT BOMBAY)

     SHREYAS ALIAS ASHOK NARAYAN PATHARE THR.
     POA HOLDER SUNIL DATTATRAY GURAV                               PETITIONER(S)

                                                   VERSUS

     CVK AND ASSOCIATES & ORS.                          RESPONDENT(S)
     (FOR ADMISSION AND I.R. AND IA NO.128275/2017-CONDONATION OF DELAY
     IN FILING AND IA NO.128278/2017-EXEMPTION FROM FILING O.T.)

     Date : 08-12-2017 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                      Mr. Rahul Chitnis, Adv.
                                            Mr. Aaditya A. Pande, Adv.
                                            Mr. Chander Shekhar Ashri, AOR
     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Heard the learned counsel for the petitioner and perused the relevant material.

Delay condoned.

Exemption from filing O.T. is granted. We find no merit in the present Special Leave Petition. The Special Leave Petition is accordingly dismissed.




                          [VINOD LAKHINA]                       [ASHA SONI]
Signature Not Verified

Digitally signed by
VINOD LAKHINA
Date: 2017.12.09
20:20:02 IST
Reason:
                             AR-cum-PS                         BRANCH OFFICER