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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(3) in The Gujarat Police Act, 1951

(3)Saving of certain articles. - Nothing in this section shall be deemed to apply to any article which, under the orders of the Inspector-General or the-Commissioner, as the case may be, has become the property of the person to whom the same was furnished.