Allahabad High Court
C/M Digamber Jain Girls High School vs State Of U.P. And Others on 24 February, 2015
Author: Yashwant Varma
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 74696 of 2010 Petitioner :- C/M Digamber Jain Girls High School Respondent :- State Of U.P. And Others Counsel for Petitioner :- G.K. Singh, V.K. Singh Counsel for Respondent :- C.S.C. Hon'ble Yashwant Varma,J.
Civil Misc. Impleadment Application No. 92562 of 2011:
The Impleadment Application is allowed. The applicant Nos. 1 and 2 may be impleaded as respondent Nos. 4 and 5 in this writ petition.
Necessary amendments may be made in the 'cause title' of the case during the course of the day.
On the joint request of the parties, let this petition and the connected matter be included in the 'additional cause list' of 26th February, 2015.
Order Date :- 24.2.2015/Arun K. Singh Court No. - 59 Hon'ble Yashwant Varma,J.
Application allowed.
For orders, see order of the date passed on Order Sheet/Memo of writ petition.
Order Date :- 24.2.2015 Arun K. Singh (Appln. No. 92562/11)