Bombay High Court
Maharashtra State Road Transport ... vs Maggie Johnmates Borges & Ors on 8 December, 2018
Author: Sandeep K. Shinde
Bench: Sandeep K. Shinde
Rane 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BEFORE THE NATIONAL LOK ADALAT
FIRST APPEAL NO. 1190 OF 2011
ALONGWITH
CIVIL APPLICATION NO. 2221 OF 2011
Maharashtra State Road
Transport Corporation ....Appellant
V/s.
M.J. Borges .....Respondent
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Mr. G.S. Hegde, Advocate for the appellant- Corporation.
None for the respondent.
CORAM : SANDEEP K. SHINDE, J & SHRI. S.R. KHANZODE, & (Retired District and Sessions Judge) SHRI. S.T. KAPSE, (Addl. Registrar (O.S.) & Addl. Prothonotary & Senior Master.) Saturday, 8 th December, 2018. P.C. :
1. Office remark shows that, respondent no.2 could not be served for want of proper address. Place it before the Regular Court to enable the appellant to take appropriate steps to serve the respondents.
(SANDEEP K. SHINDE, J) (SHRI. S.R. KHANZODE) (SHRI. S.T. KAPSE) ::: Uploaded on - 24/12/2018 ::: Downloaded on - 29/12/2018 09:38:14 :::