Delhi High Court - Orders
Creons Infrastructure Pvt. Ltd vs Gkb Optolab Pvt. Ltd on 19 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~102
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 147/2022, CM APPLs. 18801/2022 & 18802/2022
CREONS INFRASTRUCTURE PVT. LTD. ..... Appellant
Through:
versus
GKB OPTOLAB PVT. LTD. ..... Respondent
Through: Mr. Surjeet Singh Malhotra, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 19.04.2022 CM APPL. 18801/2022 Exemption allowed subject to all just exceptions. Application stands disposed of. RFA 147/2022 & CM APPL. 18802/2022
1. Learned counsel appearing for the respondent states that the appeal filed by the respondent is listed on April 26, 2022.
2. Accordingly, list the appeal on the same date.
V. KAMESWAR RAO, J APRIL 19, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:21.04.2022 18:00:17