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[Cites 0, Cited by 0] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(1) in The Oil Mines Regulations, 2017

(1)When it is intended to abandon a well, the manager of a mine shall ensure that-
(a)all permeable formations are isolated with cement plug;
(b)a cement plug of minimum length of fifty metre is placed at the bottom of the well or proper bridge plug;
(c)a cement plug of a minimum length of fifty metre is placed across the shoes of the surface casing or bridge plug;
(d)the cellar or pit around the well are filled up and the land shall be restored to the original level; and
(e)a bridge-plug above the top of perforations capped with a thirty metre cement plug is placed in case of cased well.