Section 2(d) in Punjab Municipal Infrastructure Development Fund Act, 2011
(d)"Infrastructure Development Project" Shall include the construction, renovation, upgradation, repair or providing of basic civic amenities of-(i)roads;(ii)bridges (including over-bridges, under-bridges, causeways pedestrian cross bridges etc.);(iii)street lighting;(iv)drainage ;(v)sanitation ;(vi)solid waste management (including waste recycling);(vii)water supply;(viii)sewerage and sewerage treatment plant ;(ix)storm water drains ;(x)parking sites and services ;(xi)markets and shopping complexes ;(xii)parks play grounds and stadiums(xiii)slum housing and development projects;(xiv)upgradation or construction of community centres or dharamshalas ;(xv)burial grounds cremation ghatt or grounds and electric crematorium;(xvi)other projects providing for public services ;(xvii)any other infrastructure or, appliances connected with the above projects; and(xviii)various projects under the Jawaharlal Nehru National Urban Renewal Mission, Urban Infrastructure Development Scheme for Small and Medium Towns and schemes, launched by the Central Government and the State Government;
